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Continue with CoA in Hyderabad Cricket Association: Hyderabad High Court - (14 Mar 2018)

Hyderabad High Court has asked the BCCI to continue the Committee of Administrators (CoA) which was appointed by it to streamline the administration of the Hyderabad Cricket Association (HCA) for some more time.

Tags : HYDERABAD HIGH COURT   HYDERABAD CRICKET ASSOCIATION  

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