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Supreme Court Extends Aadhaar Linking Deadline Till Verdict on Validity by Constitution Bench - (13 Mar 2018)

Supreme Court has extended the deadline for mandatory linking of Aadhaar to avail various services and welfare schemes run by the government till a Constitution Bench rules on a batch of petitions challenging the validity of the Aadhaar Act.

Tags : SUPREME COURT   AADHAAR  

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