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Hyderabad High Court Seeks Info on Language Courses - (13 Mar 2018)

Hyderabad High Court has directed the Andhra and Sri Venkateswara Universities to submit details regarding admissions to Sanskrit, Urdu, Telugu and English courses from 2015-16 to the current academic year.

Tags : HYDERABAD HIGH COURT   SRI VENKATESWARA UNIVERSITIES  

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