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Cabinet approves an MoU between India and Hellenic on Renewable Energy Cooperation- (Press Information Bureau) (07 Mar 2018)

MANU/PIBU/0394/2018

Power and Energy

The Union Cabinet chaired by Prime Minister Shri. Narendra Modi has been apprised of the Memorandum of Understanding (MoU) on Cooperation in the field of Renewable Energy between India and Hellenic. The MoU was signed by the External Affairs Minister, Smt. Sushma Swaraj, Government of India and H.E. Nikos Kotzias, Minister of Foreign Affairs of the Hellenic Republic during the latter's visit to New Delhi in November, 2017. Both sides aim to establish the basis for a cooperative institutional relationship to encourage and promote technical bilateral cooperation on new and renewable issues on the basis of mutual benefit equality and reciprocity. The MoU envisages establishing a Joint Working Group to review, monitor and discuss matters relation to areas of cooperation. The MoU aims for exchange of expertise and networking of information.

Tags : MOU   APPROVAL   RENEWABLE ENERGY  

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