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New AICTE rules for admission in and approval of institutions- (Press Information Bureau) (08 Mar 2018)

MANU/PIBU/0417/2018

Education

In order to grant approval to new Technical Institutions and extension of approval to existing Technical Institutions, detailed Approval Process for the Academic Year 2018-19 have been notified in the Official Gazette of India on 05.12.2017. The Approval Process Hand Book for 2018-19 is available on AICTE Website https://www.aicte-india.org/sites/default/files/APH 2018-19.pdf. The revisions incorporated in the latest edition of APH 2018-19 include revision of intake in Pharmacy Courses and Fellowship Program in Management, reduction of approved intake to 50% for Institutions having admission less than 30 for five continuous years, conversion of Post Graduate Diploma in Management to MBA Courses, introduction of Built up Area concept instead of Land Area in Metro and Mega Cities and revision of penal actions in case of violation of AICTE Regulations and Approval Process Norms.

Tags : AICTE RULES   ADMISSION   APPROVAL   INSTITUTIONS  

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