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Kerala Govt Sanctions Stipend For Junior Lawyers - (12 Mar 2018)

Government of Kerala has approved stipend for junior lawyers. Lawyers aged less than 30 and having less than three years of practise, with annual income less than Rs. 1 lakh are entitled to stipend. The stipend amount is Rs. 5,000 per month.

Tags : GOVERNMENT OF KERALA   JUNIOR LAWYERS  

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