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Delhi High Court to DSIIDC: Pay Rs 10 Lakh Compensation to Kin of Manual Scavengers - (12 Mar 2018)

Delhi High Court has directed the Delhi State Industrial and Infrastructure Development Corporation Ltd (DSIIDC) to pay Rs 10 lakh compensation each to the families of two manual scavengers who died while cleaning a sewer in Bawana Industrial Area.

Tags : DELHI HIGH COURT   MANUAL SCAVENGERS  

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