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Bombay HC Orders Probe into Release of Dam Water for “Shahi Snan” at Kumbh - (15 Oct 2015)

Bombay High Court has ordered Chief Secretary to initiate probe into legality of decision taken to release water from the Gangapur dam for 'shahi snan' at Kumbh Mela recently.

Tags : BOMBAY HIGH COURT   CHIEF SECRETARY  

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