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CCI Imposes Rs 54 cr Penalty on Jet, SpiceJet, IndiGo for Fixing Fuel Surcharge - (08 Mar 2018)

Competition Commission of India (CCI) has imposed a penalty of over Rs 54 crore on Jet Airways, SpiceJet and IndiGo for fixing fuel surcharge, after the Express Industry Council of India lodged a cartelisation complaint.

Tags : COMPETITION COMMISSION OF INDIA   COAL INDIA  

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