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NEET-2018: Gujarat HC Refuses to Grant Relief to Students Without Aadhaar - (08 Mar 2018)

Gujarat High Court has refused to grant interim relief on a Petition demanding exemption for students from submitting Aadhaar number while appearing for Joint Entrance Examination (Main Unit), 2018 (JEE) and National Eligibility-cum-Entrance Test Unit, 2018 (NEET).

Tags : GUJARAT HIGH COURT   NEET  

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