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Delhi High Court to DMRC: Pay Rs 3,500 Crore to Reliance Infrastructure's subsidiary - (07 Mar 2018)

Delhi High Court has directed the Delhi Metro Rail Corporation (DMRC) to pay within four weeks Rs 3,502.62 crore in favour of Reliance Infrastructure's (Rinfra) subsidiary which was operating the airport express line.

Tags : DELHI HIGH COURT   DMRC  

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