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Delhi High Court Seeks Response of Centre, AAP Government on Chief Secretary's Plea - (06 Mar 2018)

Delhi High Court has sought response of Centre, AAP government, Lieutenant Governor (LG) and others on a plea filed by Chief Secretary Anshu Prakash challenging the notice by the Assembly's privilege committee directing him to appear before it for skipping a meeting called by the panel.

Tags : DELHI HIGH COURT   AAP  

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