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Allahabad High Court Cancels Appointment of UPPSC Chief - (15 Oct 2015)

Allahabad High Court has set aside appointment of Uttar Pradesh Public Service Commission (UPPSC) chairman Dr Anil Yadav, while declaring it “ultra vires”.

Tags : ALLAHABAD HIGH COURT   TTAR PRADESH PUBLIC SERVICE COMMISSION  DR ANIL YADAV  

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