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Cabinet approves Agreement between India and Jordan on Cooperation and Mutual Administrative Assistance in Customs Matters- (Press Information Bureau) (28 Feb 2018)

MANU/PIBU/0336/2018

Customs

The Union Cabinet chaired by Prime Minister Shri Narendra Modi has approved the signing and ratifying an Agreement between India and Jordan on Cooperation and Mutual Administrative Assistance in Customs Matters.

The Agreement will help in the availability of relevant information for the prevention and investigation of Customs offences. The Agreement is also expected to facilitate trade and ensure efficient clearance of goods traded between the countries.

Background:

The Agreement would provide a legal framework for sharing of information and intelligence between the Customs authorities of the two countries and help in the proper application of Customs laws, prevention and investigation of Customs offences and the facilitation of legitimate trade. The draft text of the Agreement has been finalized with the concurrence of the two Customs Administrations. The draft Agreement takes care of Indian Customs' concerns and requirements, particularly in the area of exchange of information on the correctness of the Customs value, tariff classification and origin of the goods traded between the two countries.

Tags : AGREEMENT   APPROVAL   ADMINISTRATIVE ASSISTANCE   CUSTOMS MATTERS  

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