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GST: Maharashtra Govt Prescribes Norms for Online Filing of LUTs - (05 Mar 2018)

Maharashtra State Government has enabled the facility of online submission of Letter of Undertaking (LUTs)by the taxable person who makes the zero-rated supply of goods or services or both without payment of Integrated Tax under Integrated Goods and Services Tax (IGST) Act.

Tags : GOODS AND SERVICES TAX  

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