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NEET Exam: Delhi High Court Puts on Hold CBSE Notification on Eligibility Norms - (01 Mar 2018)

Delhi High Court has stayed the operation of a CBSE notification laying down eligibility conditions for MBBS applications, including an upper age limit of 25 years for general category and 30 years for reserved category.

Tags : NEET EXAM   DELHI HIGH COURT   CBSE  

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