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Supreme Court: Sari Guard, Hand Grips for Pillions Must for Two-Wheelers - (28 Feb 2018)

Supreme Court has upheld an order of the Madhya Pradesh High Court which had in 2008 banned registration of vehicles without such accessories in 2008. This implies that all two-wheeler manufacturers will have to now install safety accessories for pillion riders such as saree-guard or hand grips for pillion riders.

Tags : SUPREME COURT   TWO-WHEELERS  

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