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Delhi High Court to Government: Look for Land Options for Quami School - (28 Feb 2018)

Delhi High Court has expressed displeasure over the handling of the issue of the Quami School in Delhi’s Sadar Bazaar and has asked the Delhi Government, Delhi Development Authority , Delhi Waqf Board and the South Delhi Municipal Corporation to look for land options for the students.

Tags : DELHI HIGH COURT   QUAMI  

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