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RBI Refuses to Extend Deadline for PPIs to Complete Customer Verification - (27 Feb 2018)

Reserve Bank of India (RBI) has refused to extend the 28 February deadline for prepaid payment instruments (PPIs) such as mobile wallets to complete know-your-customer (KYC) verification of their users.

Tags : RESERVE BANK OF INDIA   PREPAID PAYMENT INSTRUMENTS   KNOW-YOUR-CUSTOMER  

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