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CIC Asks MEA to Disclose Bills of Air India Charter Plane for PMs Travel Abroad - (27 Feb 2018)

Central Information Commission (CIC) has directed the Ministry of External Affairs (MEA) to disclose records related to the expenses incurred on chartering Air India aircraft for abroad visits of the prime minister from 2013 to 2017.

Tags : CENTRAL INFORMATION COMMISSION   EXTERNAL AFFAIRS MINISTRY  

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