Allahabad HC Detains Woman IO till 4 PM, Fines her Rs.5K for not Seizing POCSO Accused’s Mobile  ||  Allahabad HC Questions Fake Victim Age Certificates in POCSO Cases; UP Government Drafts Guidelines  ||  Gujarat HC: ‘Self-Negligence’ Bars Compensation to Heirs of Driver Killed at Unmanned Crossing  ||  UK Court of Appeal Dismisses India's Bid to Challenge Arbitration over Andhra Bauxite Project  ||  CCPA Imposes Rs. 1 Lakh Penalty on Britannia Over Misleading ‘100% Whole Wheat Bread’ Claim  ||  Delhi High Court Upholds SEM Notice Asking Neha Bora to Sign Peace Bond Beyond Mere Hearsay  ||  Allahabad High Court: Rape Victims Cannot Be Denied Compensation for Lack of Medical Report  ||  Kerala High Court Quashes Guideline Restricting Production of Arrested Persons After 5 PM  ||  Gujarat High Court Upholds Acquittal of Two in Electric Fence Death of 11-Year-Old  ||  MP High Court Allows Tree Felling for Indore Metro, Orders Phased Cutting under Expert Watch    

Creche facility to come up at Parliament House, Development comes after Smt Maneka Gandhi apprised LS Speaker about the need- (Press Information Bureau) (20 Feb 2018)

MANU/PIBU/0314/2018

Civil

The Parliament House will soon be setting an example of an inclusive and supportive work environment for its women employees by establishing Crèche facility on its premises. Under the direct supervision of Hon'ble Speaker, Crèche development work is in progress and a senior official has also been deputed to oversee the work.

In a letter dated 29th March, 2017, Smt. Maneka Sanjay Gandhi, Union Minister for Women and Child Development, apprised Smt. Sumitra Mahajan, Hon'ble Speaker of Lok Sabha, about the absence of a Crèche facility at the Parliament House. In her letter, Smt. Gandhi pointed out that since over one-third of the total number of officials working in the Parliament were women, provision of creche facility was crucial. Swiftly responding to the letter, the office of the Hon'ble Speaker notified that a Crèche facility will soon be functional within the premises of Parliament House. The Ministry of Women and Child Development thanked the Speaker on twitter.

The provisions under the 'Maternity Benefit (Amendment) Act, 2017' state that a healthy workplace diversity is to be maintained and direct establishments to provide Crèche facility. A Standard Operating Procedure (SOP) as per the laid guidelines will be followed while accepting the employees' request for Crèche registrations. The 1500 sq-foot centre will be guarded by professionals, ensuring all-round development of children and will also have a separate feeding room to aid mothers.

This significant development by Government will bring in a visible impact by pushing other private establishments, central and state owned organizations to set up a Crèche facility, to aid mothers.

Tags : CRECHE FACILITY   PARLIAMENT HOUSE   NEED  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved