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Allahabad High Court Permits Appointment, Training of 3,469 Sub-Inspectors - (14 Oct 2015)

Allahabad HC while deciding petition alleging that many candidates from reserved categories have been wrongly adjusted in general, has permitted appointment and training of 3,469 Sub-Inspectors (S-I) in State but fate of 315 other candidates would be subject to decision of writ petition.

Tags : ALLAHABAD HC   STATE  

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