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Supreme Court Refuses to Interfere, NEET Age Cap to Stay - (26 Feb 2018)

Supreme Court has refused Friday to interfere with the CBSE's decision to fix the upper age limit for the entrance test for admission to undergraduate medical and dental courses, as a result of which the candidates from the general category older than 25 years and those from the reserved category above 30 will not be able to appear in NEET this year.

Tags : SUPREME COURT   NEET  

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