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Supreme Court Rejects IndiGo's Plea Against HC Order to Shift From T1 to T2 - (26 Feb 2018)

Supreme Court has disposed of a plea of no-frill carrier IndiGo challenging a Delhi High Court order to shift its operations partially from Terminal-1 (T-1) of the IGI Airport here to Terminal 2.

Tags : SUPREME COURT   INDIGO  

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