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Papon Incident: NCPCR Probing Whether Channel at Fault - (23 Feb 2018)

A Supreme Court lawyer has complained to the National Commission for Protection of Child Right (NCPCR) alleging "sexual assault" after the singer uploaded a video on his Facebook page where he is seen kissing a minor contestant of the show called Voice of India Kids 2018.

Tags : COURT   SUPREME COURT  

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