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Gujarat High Court Issues Notice to Govt., EC on PIL Alleging Minister’s Fake MBA Degree - (14 Oct 2015)

Gujarat HC has served notices to State Government, Minister of State for Health and Family Welfare Shankar Chaudhary and Election Commission (EC) on a PIL filed by a Patan-based Congress worker, alleging that the minister has a fake MBA degree.

Tags : GUJARAT HC   STATE GOVERNMENT   MINISTER OF STATE FOR HEALTH AND FAMILY WELFARE   ELECTION COMMISSION  

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