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Delhi HC Junks SIT Plea to Cancel Sajjan Kumar’s Bail in 1984 Riots Cases - (23 Feb 2018)

Delhi High Court has disallowed a petition filed by the Special Investigation Team (SIT) probing the 1984 anti-Sikh riots, which sought to cancel anticipatory bail granted to Congress leader Sajjan Kumar in two cases by a sessions court.

Tags : DELHI HIGH COURT   1984 RIOTS CASES  

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