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Bombay HC Extends Tenure of 1-Man Panel to Inquire Housing Scam till November 30 - (14 Oct 2015)

Bombay High Court has directed Maharashtra Government to extend till November 30 tenure of a one-man panel appointed to inquire alleged irregularities in allotment of flats under the Chief Minister's discretionary housing quota since 1982.

Tags : BOMBAY HIGH COURT   MAHARASHTRA GOVERNMENT  

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