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Punjab and Haryana HC Issues Notice to Chandigarh Police over Petition Alleging ‘Custodial Torture’ - (14 Oct 2015)

Punjab and Haryana High Court has issued a notice of motion to Chandigarh Police on a petition by a Dera Bassi resident alleging that he was brutally tortured by police officials during his custody.

Tags : PUNJAB AND HARYANA HIGH COURT   CHANDIGARH POLICE   CUSTODIAL TORTURE  

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