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Govt: Correct & Sufficient Info Must on GSTN & Customs System to Get IGST Refund - (21 Feb 2018)

CBEC has released Frequently Asked Questions (FAQs) on IGST Refund, wherein it was clarified that, exporters must ensure that, only correct and sufficient information is filed in both GSTN and Customs system to get the IGST Refund.

Tags : GOODS AND SERVICES TAX  

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