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Madras High Court: Detect Building Violations Around Meenakshi Temple - (21 Feb 2018)

Madras High Court has directed the Madurai Municipal Corporation to find out all those who had constructed buildings around the Meenakshi Sundareswarar Temple in violation of the height restrictions, so that the court could include them as respondents to a PIL.

Tags : MADRAS HIGH COURT   MEENAKSHI TEMPLE  

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