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Delhi High Court Asks Police To Probe Into Allegations Against Mehul Choksi - (21 Feb 2018)

Delhi High Court has directed the police to investigate cheating allegations levelled against Gitanjali Gems promoter Mehul Choksi in an FIR lodged in 2016 by the owner of one of its retail franchise.

Tags : DELHI HIGH COURT   GITANJALI GEMS  

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