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Supreme Court to Supertech: Deposit Rs 10 Crore to Pay Interest to Home-buyers - (21 Feb 2018)

Supreme Court has directed Supertech Ltd to deposit Rs 10 crore with its registry to pay interest to the home-buyers who have opted out of its Emerald Towers project that has two 40-storey residential buildings in Noida area of Uttar Pradesh.

Tags : SUPREME COURT   SUPERTECH  

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