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Supreme Court to Rajini Wife: Pay Rs 6.2 Crore 'Kochadaiiyaan' Debt in 3 Months - (21 Feb 2018)

Supreme Court has asked actor Rajinikanth's wife Latha Rajinikanth to pay Rs 6.2 crore to a marketing and media management company which had invested in the superstar's film 'Kochadaiiyaan' in 2014 but was not refunded the money.

Tags : SUPREME COURT   RAJINIKANTH  

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