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Railways Relaxes Age Limit, Makes Regional Language Avaliable for Recruitment Tests - (20 Feb 2018)

The revised upper age limit for the unreserved category has been fixed at 30 years, while it was 28 earlier. For OBCs it has been revised to 33 years from the earlier 31 years. For the SC and ST category, the age relaxation has been fixed at 35 years from the present 33.

Tags : SC  

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