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NGT Junks Plea to Demolish Haj House in Ghaziabad - (20 Feb 2018)

National Green Tribunal has junked a plea seeking demolition of a building for Haj pilgrims in Ghaziabad in Uttar Pradesh, noting that the structure does not fall on the floodplains of river Hindon.

Tags : NATIONAL GREEN TRIBUNAL   HAJ HOUSE  

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