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Delhi High Court: Lay Down Norms for Regular Medical Check Up of Drivers - (20 Feb 2018)

Delhi High Court, concerned over lack of fitness tests of drivers in Delhi Transport Corporation (DTC) from induction till the age of 55 years, has directed the authority to lay down norms for regular medical examination as passenger safety depended on their fitness.

Tags : DELHI HIGH COURT   DELHI TRANSPORT CORPORATION  

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