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Supreme Court Seeks Number of Haj Quota Seats, Their Availability - (20 Feb 2018)

Supreme Court has asked the Centre to apprise it about the total allocation of Haj quota seats and the vacancies if any on a plea of the Kerala Haj Committee alleging that the policy to grant state-wise quota for Haj pilgrims was discriminatory.

Tags : SUPREME COURT   HAJ  

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