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Tamil Court Gives Death Sentence to Dhasvanth for Rape-Murder of 7-Year-Old Hasini - (19 Feb 2018)

In February 2017, 23-year-old Dhasvanth abducted 7-year-old Hasini, raped her and burnt her body. While the police had managed to nab him, the police couldn’t file its chargesheet event after 90 days and he managed to get a statutory bail.

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