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Documents from US Shows Larger Conspiracy Behind Mahatma Gandhi's Assassination: SC Told - (19 Feb 2018)

Mumbai-based Dr Pankaj Phadnis, a trustee of charitable trust Abhinav Bharat who has filed a petition in this regard, told the bench that the documents, which he had received from the USA, contained material which are "banned" by the government in India.

Tags : SC  

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