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Supreme Court Rejects Sanjiv Bhatt’s Plea for SIT Probe - (13 Oct 2015)

Supreme Court has rejected Gujarat cadre IPS officer Sanjiv Bhatt’s plea of seeking a court-monitored SIT probe in relation to the two FIRs lodged against him for allegedly forcing his subordinate to file an affidavit in a 2002 riots case and hacking email of a law officer.

Tags : SUPREME COURT   SANJIV BHATT   2002 RIOTS CASE  

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