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Bombay High Court Slams Mumbai Civic Body for Using Illegal Hoarding for Ad - (19 Feb 2018)

Bombay High Court has slammed Municipal Corporation of Greater Mumbai (MCGM) for using a hoarding, which the civic body had itself termed illegal earlier, to advertise an upcoming event that would be attended by Prime Minister Narendra Modi.

Tags : BOMBAY HIGH COURT   ILLEGAL HOARDING  

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