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DSK Builder, Family Can't Fly Out of Country: Bombay High Court - (19 Feb 2018)

Bombay High Court has vacated its interim stay from the arrest warrant granted to Pune-based builder Deepak Sakharam Kulkarni, his wife and son. The family has been under the scanner over an alleged case of cheating investors to a whopping sum of Rs 232 crore.

Tags : BOMBAY HIGH COURT   DSK BUILDER  

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