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PM Inaugurates New HQ as BJP Moves Out of Lutyens' Bungalow Zone - (18 Feb 2018)

The new party office is located at Deen Dayal Upadhyay Marg and will make the BJP the first major national party to shift its office outside Lutyens' Bungalow Zone, following a Supreme Court directive that party offices should be relocated from there.

Tags : COURT   SUPREME COURT  

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