Del HC: Evidence in Predicate Offence by Accused Who Becomes Approver Can’t be Used in PMLA Procee.
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Del. HC: Order Passed in Favour of Indian Hotels Company Over Use of ‘Ginger’ Trademark
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Supreme Court: Notice Issued to IBBI Over Ambiguity in Uploading NCLT Orders
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SC: It is Up to the Arbitral Tribunal to Adjudicate Upon Construction of Terms of Contract
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Supreme Court: Replication to WS Can be Filed by Election Petitioner if New Facts Not Introduced
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Del. HC: Convict Can’t Seek Parole for Maint. Conjugal Relat. With Live-in Partner When Wife Present
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Delhi High Court: Parties Must Not Ordinarily Resort to Transfer of Case to Another Court
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Status Quo Ordered by SC on Felling of Trees in Ridge/Reserve Forest, Contempt Notice Issued
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SC: Presiding Officers/Members of JJ Board Should Specifically Mention Names in Orders
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Open Air Prisons Suggested by Supreme Court as Solution to Overcrowding of Prisons
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CBI Arrests GST Official in Bribery Case in Maharashtra
- (16 Feb 2018)
The arrested are Deputy Commissioner M V Telgote and Head Hawaldar G D Mishra.
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GST
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