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Cauvery Verdict LIVE: 'Very Disappointing', Says Rajinikanth After SC Reduces Quantum of Water for Tamil Nadu - (16 Feb 2018)

While Karnataka rejoices after the Supreme Court verdict, which allocated it an additional 14.75 TMC of water, Tamil Nadu's opposition parties are gunning for the AIADMK government and CM E Palaniswami.

Tags : COURT   SC   SUPREME COURT  

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