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Cauvery Water Dispute Verdict LIVE: Kamal Haasan Calls for Unity Between Tamil Nadu and Karnataka as Political Blame Game Begins - (16 Feb 2018)

While Karnataka rejoices after the Supreme Court verdict, which allocated it an additional 14.75 TMC of water, Tamil Nadu's opposition parties are gunning for the AIADMK government and CM E Palaniswami.

Tags : COURT   SUPREME COURT  

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