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Supreme Court Allows More Cauvery Water For Karnataka. Here's How the Story Has Unfolded So Far - (16 Feb 2018)

A three-judge bench headed by the Chief Justice of the Supreme Court will give its order on Karnataka’s Special Leave Petition (SLP) against the Cauvery Water Disputes Tribunal’s grant of a water-sharing formula between Karnataka, Tamil Nadu, Kerala and Puducherry – where the two states Karnataka and Tamil Nadu have primarily been caught in a tussle for more water from the river for decades.

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