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Cauvery Water Dispute Verdict LIVE: Kamal Haasan Calls for Unity Between Tamil Nadu and Karnataka After Supreme Court Ruling - (16 Feb 2018)

The Supreme Court on Friday said that Karnataka will get additional 14.75 TMC of cauvery water, Tamil Nadu will now get 177.25 instead of 192 TMC water. The court considered the water scarcity in Bengaluru while delivering the cauvery judgment and also said no deviance shall be shown by any state to the order. Security has been beefed up in Bengaluru and other parts of Karnataka.

Tags : COURT   SUPREME COURT  

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