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Water Dispute: Meet S Ranganathan, the Founder of 'Cauvery Family' - (16 Feb 2018)

Ranganathan, the Secretary of the Cauvery Delta Farmers Association has been involved with the river water dispute since the 1970s. However, it wasn’t until 1984, when he filed a petition over the Cauvery dispute in the Supreme Court that he shot to fame. After things came to a head in the 1990s, with violent protests breaking out, Ranganathan chose reconciliation over conflict.

Tags : COURT   SUPREME COURT  

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